Jhinnu @ Harun vs Shri Khaleel & Another
2014 Latest Caselaw 4858 ALL

Citation : 2014 Latest Caselaw 4858 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Jhinnu @ Harun vs Shri Khaleel & Another on 22 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43857 of 2014
 

 
Petitioner :- Jhinnu @ Harun
 
Respondent :- Shri Khaleel & Another
 
Counsel for Petitioner :- Anup Dhar Dubey
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 22.8.2014

SKM

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