Citation : 2014 Latest Caselaw 4853 ALL
Judgement Date : 22 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- MISC. COMPANY APPLICATION No. - 7 of 1996 Applicant :- In The Matter Of Swadeshi Mining And Manufacturing Co. Ltd. Counsel for Applicant :- A.B. Singh,A.K.Mishra,Akhilesh Chandra Shukla,Ashok Mehta,Ashok Trivedi,Girish Kr. Singh,O.L. O.P. Sharma,O.L. U.S. Patole,P.S. Baghel,R.P. Agarwal,Shakti Swarup Nigam,Sudhanshu Pandey,Tarun Verma,Y.K.Sinha Counsel for Opposite Party :- J.N.Tiwari,A.C. Shukla,Amit Saxena,Aseem Chandra,Ashok Trivedi,C.B. Gupta,C.N. Singh,G.K. Singh,Gopal Mishra,J. Nagar,M.D.Mishra,M.D.Misra,O.P. Mishra,P.S. Pandey,Prateek J.Nagar,S.B. Srivastava,S.C.,S.N.Srivastava,S.N.Verma,Sudhanshu Mishra,Vipin Sinha,Y.K. Saxena Hon'ble Surya Prakash Kesarwani,J.
1. Sri Subham Agarwal, learned counsel for the Official Liquidator has filed O.L.Report (Judl) No. 234 of 2014. In paragraph no. 5 of the aforesaid O.L. report, it is stated that a notice of Special Appeal (Defective) No. 689 of 2014 has been received by the Official Liquidator .
2. It is stated by Sri Subham Agarwal that the aforesaid special appeal is listed today and as such this case may be listed in the next cause list.
3. Sri J. Nagar, Senior Advocate, assisted by Sri Prateek J. Nagar, learned counsel for the National Textile Corporation Ltd. prays for time to seek instruction in the matter with respect to compliance of the order dated 27th May, 2014.
4. As prayed by Sri Nagar list on 5th September, 2014.
Order Date :- 22.8.2014
Mukesh
(Surya Prakash Kesarwani,J. )
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