Har Prasad & 3 Others vs Hukum Singh & 2 Others
2014 Latest Caselaw 4850 ALL

Citation : 2014 Latest Caselaw 4850 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Har Prasad & 3 Others vs Hukum Singh & 2 Others on 22 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43765 of 2014
 

 
Petitioner :- Har Prasad & 3 Others
 
Respondent :- Hukum Singh & 2 Others
 
Counsel for Petitioner :- Rahul Sahai
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioners will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 22.8.2014

SKM

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