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The Commissiner,Commercial ... vs S/S.Modi Nagar Paper ...
2014 Latest Caselaw 4822 ALL

Citation : 2014 Latest Caselaw 4822 ALL
Judgement Date : 22 August, 2014

Allahabad High Court
The Commissiner,Commercial ... vs S/S.Modi Nagar Paper ... on 22 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 433 of 2014
 

 
Applicant :- The Commissiner,Commercial Tax,U.P.Lko.
 
Opposite Party :- S/S.Modi Nagar Paper Mills,Sikhera Road Modi Nagar
 
Counsel for Applicant :- S.C.
 
Counsel for Opposite Party :- Krishna Agrawal
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed by learned Standing Counsel, list in the next cause list.

Order Date :- 22.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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