Sunil Kumar vs High Court Of Judicature At ...
2014 Latest Caselaw 4818 ALL

Citation : 2014 Latest Caselaw 4818 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Sunil Kumar vs High Court Of Judicature At ... on 22 August, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 43898 of 2014
 

 
Petitioner :- Sunil Kumar
 
Respondent :- High Court Of Judicature At Allahabad Thru R.G. And Another
 
Counsel for Petitioner :- Chandan Sharma
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

List this petition along with Writ A No. 40099 of 2014.

In the meantime, it is open to the learned counsel for the respondents to file counter affidavit.

Order Date :- 22.8.2014

M.A.A.

( A.R. Masoodi, J.) (S.K. Singh, J.)

Download the LatestLaws.com Mobile App