Commissioner Of Income Tax ... vs M/S Global Thermo Electric Inc.
2014 Latest Caselaw 4810 ALL

Citation : 2014 Latest Caselaw 4810 ALL
Judgement Date : 22 August, 2014

Allahabad High Court

Commissioner Of Income Tax ... vs M/S Global Thermo Electric Inc. on 22 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 80 of 2007
 

 
Appellant :- Commissioner Of Income Tax Ghaziabad & Another
 
Respondent :- M/S Global Thermo Electric Inc.
 
Counsel for Appellant :- Dhananjay Awasthi
 
Counsel for Respondent :- Gaurav Mahajan
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of learned counsel for the appellants.

Order Date :- 22.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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