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Tata Consultancy Services Ltd. vs State Of U.P. And 6 Others
2014 Latest Caselaw 4801 ALL

Citation : 2014 Latest Caselaw 4801 ALL
Judgement Date : 22 August, 2014

Allahabad High Court
Tata Consultancy Services Ltd. vs State Of U.P. And 6 Others on 22 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 28028 of 2014
 

 
Petitioner :- Tata Consultancy Services Ltd.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- C.S.C.,Abhishek Srivastava,Arvind Srivastava,Shri Shivam Yadav
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Shashi Nandan, learned senior counsel assisted by Sri Rahul Agarwal, counsel for the petitioner and Sri H.R. Mishra, learned senior counsel assisted  by Sri Shiyam Yadav, learned counsel for respondent nos. 2 and 6, Sri Navin Sinha, learned senior counsel assisted by Sri Abhishek Srivastava, counsel for respondent no. 4 andSri Sanjai Goswami, learned Addl. Chief Standing Counsel  assisted by Sri Nimai Das for State-Respondents.

Sri Shashi Nandan, Sri H.R. Mishra and Sri Sanjay Goswami have completed their arguments.

Put up on 4.9.2014 for further submissions at 2:00 pm in Court.

Order Date :- 22.8.2014

SKS

 

 

 
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