Citation : 2014 Latest Caselaw 4799 ALL
Judgement Date : 22 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26858 of 2014 Applicant :- Pramod Opposite Party :- State Of U.P. Counsel for Applicant :- A.R.Gupta Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Heard Sri A.R.Gupta, learned counsel for the applicant, Sri Nikhil Chaturvedi, learned AGA for the State and perused the record.
Looking to the period of detention and also the nature of allegations made against the applicant, list after four weeks before the appropriate Bench.
Order Date :- 22.8.2014
Ajay
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