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Pushpa Singhal And Ors. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 4798 ALL

Citation : 2014 Latest Caselaw 4798 ALL
Judgement Date : 22 August, 2014

Allahabad High Court
Pushpa Singhal And Ors. vs The State Of U.P Thru Secy., Home ... on 22 August, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 77983 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 5843 of 2014
 

 
Petitioner :- Pushpa Singhal And Ors.
 
Respondent :- The State Of U.P Thru Secy., Home Deptt., Lucknow And Ors.
 
Counsel for Petitioner :- Kumar Ayush,Dhirendra Singh,Ishan Baghel,Surya Kant Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Heard learned counsel for the applicants and learned A.G.A.

After perusing the record the order dated 10.7.2014 does not require and correction.

Accordingly this correction application is dismissed.

Order Date :- 22.8.2014

RPD

 

 

 
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