M/S Sandeep Bulk Carriers vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 4780 ALL

Citation : 2014 Latest Caselaw 4780 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

M/S Sandeep Bulk Carriers vs State Of U.P. And 3 Ors. on 21 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT TAX No. - 478 of 2014
 

 
Petitioner :- M/S Sandeep Bulk Carriers
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- M.K. Pandey
 
Counsel for Respondent :- C.S.C.,B.K. Pandey
 

 
Hon'ble Surya Prakash Kesarwani,J.

1. Heard Sri Manoj Kumar Pandey, learned counsel for the petitioner and Sri B.K. Pandey, learned Standing Counsel for the State respondent and Sri Jyant Banarjee, Central Government Counsel for the respondent no.5.

2. Learned Standing Counsel for the State of U.P. and Central Government Counsel pray for further time to seek instruction in the matter in the light of the orders dated 7th August, 2014, 14th August, 2014 and 20th August, 2014.

3. As prayed, put up on 28th August, 2014.

Order Date :- 21.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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