M/S Hughes Communications India ... vs Commissioner, Commercial Tax, ...
2014 Latest Caselaw 4777 ALL

Citation : 2014 Latest Caselaw 4777 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

M/S Hughes Communications India ... vs Commissioner, Commercial Tax, ... on 21 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 956 of 2009
 

 
Applicant :- M/S Hughes Communications India Ltd.
 
Opposite Party :- Commissioner, Commercial Tax, U.P.
 
Counsel for Applicant :- Rishi Raj Kapoor
 

 
Hon'ble Surya Prakash Kesarwani,J.

Allowed.

For detailed orders see on separate sheet of papers placed in the record of Sales/Trade Tax Revision Defective No. 264 of 2009.

Order Date :- 21.8.2014

SKS

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