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Gaon Panchayat, Ghughera, Thru ... vs Dy. Collector, Sandila & 2 Ors.
2014 Latest Caselaw 4761 ALL

Citation : 2014 Latest Caselaw 4761 ALL
Judgement Date : 21 August, 2014

Allahabad High Court
Gaon Panchayat, Ghughera, Thru ... vs Dy. Collector, Sandila & 2 Ors. on 21 August, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- MISC. BENCH No. - 6157 of 2004
 

 
Petitioner :- Gaon Panchayat, Ghughera, Thru Pradhan Japkara Devi
 
Respondent :- Dy. Collector, Sandila & 2 Ors.
 
Counsel for Petitioner :- R.N. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out.  None responds for the petitioner to press this petition.  The writ petition is quite old and pertains to the year 2004.  However, learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 21.8.2014

Muk

 

 

 
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