C/M Sahkari Ganna Vikas Samiti And ... vs M/S Anand Agrochem India (P) Ltd. ...
2014 Latest Caselaw 4759 ALL

Citation : 2014 Latest Caselaw 4759 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

C/M Sahkari Ganna Vikas Samiti And ... vs M/S Anand Agrochem India (P) Ltd. ... on 21 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 28 of 2013
 

 
Petitioner :- C/M Sahkari Ganna Vikas Samiti And Another
 
Respondent :- M/S Anand Agrochem India (P) Ltd. Thru' Its Occupier/M.D.
 
Counsel for Petitioner :- S.K. Singh
 
Counsel for Respondent :- Shamim Ahmad
 

 
Hon'ble Surya Prakash Kesarwani,J.

As jointly prayed, put up on Tuesday at 2.00 P.M..

Order Date :- 21.8.2014

Mukesh

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