Sumit Mittal vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 4755 ALL

Citation : 2014 Latest Caselaw 4755 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Sumit Mittal vs State Of U.P. And 4 Ors. on 21 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 42362 of 2014
 

 
Petitioner :- Sumit Mittal
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- R.S. Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Ravi Shankar Pathak, learned counsel for the petitioner prays for and is granted three days' further time to file supplementary affidavit.

Put up on 26th August, 2014 for further hearing.

Order Date :- 21.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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