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Tata Consultancy Services Ltd. vs State Of U.P. And 6 Others
2014 Latest Caselaw 4750 ALL

Citation : 2014 Latest Caselaw 4750 ALL
Judgement Date : 21 August, 2014

Allahabad High Court
Tata Consultancy Services Ltd. vs State Of U.P. And 6 Others on 21 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 28028 of 2014
 

 
Petitioner :- Tata Consultancy Services Ltd.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- C.S.C.,Abhishek Srivastava,Arvind Srivastava,Shri Shivam Yadav
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Shashi Nandan, learned senior counsel assisted by Sri Rahul Agarwal and Sri Munindra Dwivedi, counsel for the petitioner and Sri H.R. Mishra, learned senior counsel assisted by Sri Shivam Yadav, counsel for respondent nos. 2 and 6, Sri Navin Sinha, learned senior counsel assisted by Sri Abhishek Srivastava, counsel for respondent no. 4 and Sri Sanjai Goswami, learned Addl. Chief Standing Counsel appearing for the State-Respondents.

Put up tomorrow for further hearing.

Order Date :- 21.8.2014

SKS

 

 

 
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