Citation : 2014 Latest Caselaw 4748 ALL
Judgement Date : 21 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 33651 of 2010 Petitioner :- Dev Prakash Dubey Respondent :- State Of U.P. & Others Counsel for Petitioner :- Ashutosh Tripathi Counsel for Respondent :- C.S.C.,R.M. Pandey Hon'ble Surya Prakash Kesarwani,J.
This writ petition is listed for disposal under the heading "Group of Cases Likely to be Infructuous".
List has been revised. No one appeared on behalf of the petitioner(s) to press the writ petition.
The writ petition is dismissed as infructuous.
It shall be open to the petitioner(s) to move a Recall Application within thirty days, if according to him, the writ petition still survives.
Order Date :- 21.8.2014
Mukesh
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