Anil Kumar Gupta vs State Of U.P. Thru.Secretary ...
2014 Latest Caselaw 4746 ALL

Citation : 2014 Latest Caselaw 4746 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Anil Kumar Gupta vs State Of U.P. Thru.Secretary ... on 21 August, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 6072 of 2004
 

 
Petitioner :- Anil Kumar Gupta
 
Respondent :- State Of U.P. Thru.Secretary Deptt. Of Geology & Mines U.P.
 
Counsel for Petitioner :- Akhilesh Kalra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out.

None responds for the petitioner to press this writ petition.

The writ petition is quite old and pertains to year 2004.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 21.8.2014

Muk

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