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Ashok Kumar And Another vs Smt. Neelam And 6 Others
2014 Latest Caselaw 4743 ALL

Citation : 2014 Latest Caselaw 4743 ALL
Judgement Date : 21 August, 2014

Allahabad High Court
Ashok Kumar And Another vs Smt. Neelam And 6 Others on 21 August, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1023 of 2014
 

 
Appellant :- Ashok Kumar And Another
 
Respondent :- Smt. Neelam And 6 Others
 
Counsel for Appellant :- Ram Kaushik,Priyanka Middha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

List in the next cause list along with First Appeal From Order No. 2143 of 2013 giving full particular of the case.

Order Date :- 21.8.2014

OP

 

 

 
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