Citation : 2014 Latest Caselaw 4738 ALL
Judgement Date : 21 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 78 of 2010 Applicant :- M/S A.K. Pande Thru' Proprietor 134 Nehru Park Colony Opposite Party :- Union Of India & Others Counsel for Applicant :- Krishna Mohan Counsel for Opposite Party :- Govind Saran Hon'ble Surya Prakash Kesarwani,J.
As prayed by Sri Govind Saran, learned counsel for the respondent, put up on Monday.
Order Date :- 21.8.2014
Mukesh
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