Mustak Ahmad vs District Judge Deoria & 2 Others
2014 Latest Caselaw 4733 ALL

Citation : 2014 Latest Caselaw 4733 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Mustak Ahmad vs District Judge Deoria & 2 Others on 21 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43496 of 2014
 

 
Petitioner :- Mustak Ahmad
 
Respondent :- District Judge Deoria & 2 Others
 
Counsel for Petitioner :- Arun Kumar
 

 
Hon'ble Abhinava Upadhya,J.

Lay before another Bench after taking nomination from Hon'ble the Chief Justice/Senior Judge preferably by Monday i.e., on 25.8.2014 as fresh.

Order Date :- 21.8.2014

SKM

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