Arvind Kumar vs Smt. Raj Kumari Gupta
2014 Latest Caselaw 4729 ALL

Citation : 2014 Latest Caselaw 4729 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Arvind Kumar vs Smt. Raj Kumari Gupta on 21 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 208 of 2014
 

 
Appellant :- Arvind Kumar
 
Respondent :- Smt. Raj Kumari Gupta
 
Counsel for Appellant :- Babu Lal Ram
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

List on 29th August, 2014 in Chambers at 3-30 p.m.

Order Date :- 21.8.2014

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