Krishna Kumar Srivastava And 9 ... vs State Of U.P. And 4 Others
2014 Latest Caselaw 4708 ALL

Citation : 2014 Latest Caselaw 4708 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Krishna Kumar Srivastava And 9 ... vs State Of U.P. And 4 Others on 21 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 65982 of 2013
 

 
Petitioner :- Krishna Kumar Srivastava And 9 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Satendra Narayan Singh,K.C. Mishra,Rajesh Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed, list in the next cause list.

Interim order, if any, granted earlier is extended till the next date of listing.

Order Date :- 21.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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