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Suman Singh vs Estate Of Late Jitendra Pal Singh & ...
2014 Latest Caselaw 4698 ALL

Citation : 2014 Latest Caselaw 4698 ALL
Judgement Date : 21 August, 2014

Allahabad High Court
Suman Singh vs Estate Of Late Jitendra Pal Singh & ... on 21 August, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 606 of 2012
 

 
Appellant :- Suman Singh
 
Respondent :- Estate Of Late Jitendra Pal Singh & Anr.
 
Counsel for Appellant :- I.P. Singh
 
Counsel for Respondent :- Prasant Singh Atal
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

By means of order dated 7.8.2014, the General Manager, Railway Wagon Factory, Alambagh, Lucknow was directed to produce relevant record i.e. service book etc.of late Jitendra Pal Singh and the said order is to be communicated by the Registry.

On perusal of record it reflects that the said order has not been communicated by the Registry as yet.  However, in the ends of justice we direct the Registry to communicate the order dated 7.8.2014 to the General Manager, Railway Wagon Factory, Alambagh, Lucknow within three days from today.

List on 4th September, 2014, on which date the General Manager, Railway Wagon Factory, Alambagh, Lucknow will attend the Court along with the relevant record.

Order Date :- 21.8.2014

Muk

 

 

 
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