Smt. Kunti Devi vs Sumer & 9 Others
2014 Latest Caselaw 4697 ALL

Citation : 2014 Latest Caselaw 4697 ALL
Judgement Date : 21 August, 2014

Allahabad High Court

Smt. Kunti Devi vs Sumer & 9 Others on 21 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 43702 of 2014
 

 
Petitioner :- Smt. Kunti Devi
 
Respondent :- Sumer & 9 Others
 
Counsel for Petitioner :- Rajesh Tripathi,Ram Kailash Rajbhar
 
Counsel for Respondent :- Gajendra Singh,Kuber Singh Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Sri Kuber Singh Yadav, learned counsel has accepted on behalf of respondent nos. 1,2 and 3.

Issue notice to respondent nos.4 to 10 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List this case after service of notice.

As an interim measure, it is provided that on plot no.41 no further construction shall be raised till the next date of listing.

Order Date :- 21.8.2014

SKM

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