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Rajole vs Union Of India Thru G.M., N.R. And 2 ...
2014 Latest Caselaw 4675 ALL

Citation : 2014 Latest Caselaw 4675 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
Rajole vs Union Of India Thru G.M., N.R. And 2 ... on 20 August, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 42988 of 2014
 

 
Petitioner :- Rajole
 
Respondent :- Union Of India Thru G.M., N.R. And 2 Others
 
Counsel for Petitioner :- R.V. Rawat
 
Counsel for Respondent :- Sudhir Bharti
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Writ petition was filed by Sr R.V. Rawat, learned Advocate but now he does not want to argue the case because of his appointment elsewhere.

Sri A.P. Srivastava, learned Advocate prays for a weeks' time to file his Vakalatnama.

Put up this matter on 28th August, 2014, as fresh.

Order Date :- 20.8.2014

M.A.A.

(A.R. Masoodi, J.)    ( S.K. Singh, J.) 

 

 

 
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