Citation : 2014 Latest Caselaw 4673 ALL
Judgement Date : 20 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 432 of 2005 Appellant :- The Commissioner Of Income Tax & Another Respondent :- M/S R.K. Civil Construction Co. Pvt. Ltd. Counsel for Appellant :- S.C.,A.N. Mahajan,B.J. Agrawal Counsel for Respondent :- R.R. Agrawal,Suyash Agrawal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The cases of Sri Suyash Agarwal, learned counsel for the respondent are adjourned till 22.08.2014.
List thereafter.
Order Date :- 20.8.2014
pp/
(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)
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