The Commissioner Of Income Tax, ... vs Shri Kishan Lal
2014 Latest Caselaw 4670 ALL

Citation : 2014 Latest Caselaw 4670 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

The Commissioner Of Income Tax, ... vs Shri Kishan Lal on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 311 of 2012
 

 
Appellant :- The Commissioner Of Income Tax, Aligarh And Another
 
Respondent :- Shri Kishan Lal
 
Counsel for Appellant :- S.C.,A.N.Mahajan,B.Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Steps taken.

Office to proceed.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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