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M/S Paradise Wines Pvt. Ltd. And ... vs Director Of Income Tax ...
2014 Latest Caselaw 4669 ALL

Citation : 2014 Latest Caselaw 4669 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
M/S Paradise Wines Pvt. Ltd. And ... vs Director Of Income Tax ... on 20 August, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 660 of 2012
 

 
Petitioner :- M/S Paradise Wines Pvt. Ltd. And Others
 
Respondent :- Director Of Income Tax Intelligence And Others
 
Counsel for Petitioner :- Rakesh Ranjan Agarwal,S.P. Gupta,Suyash Agarwal
 
Counsel for Respondent :- Bharat Ji Agrawal,Ashok Kumar
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the petitioners are adjourned till 22.08.2014. 

List thereafter.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.) 

 

 

 
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