M/S Rps Associates vs The Director Of Income Tax ...
2014 Latest Caselaw 4668 ALL

Citation : 2014 Latest Caselaw 4668 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

M/S Rps Associates vs The Director Of Income Tax ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 165 of 2010
 

 
Petitioner :- M/S Rps Associates
 
Respondent :- The Director Of Income Tax (Investigation) And Others
 
Counsel for Petitioner :- Ashish Bansal
 
Counsel for Respondent :- C.S.C. (It-Dept),Bharatji Agarwal,S.Chopra.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of Sri Shambhoo Chopra, learned counsel for the respondents

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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