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Lalit Mohan Sharma vs Smt. Poonam Sharma
2014 Latest Caselaw 4662 ALL

Citation : 2014 Latest Caselaw 4662 ALL
Judgement Date : 20 August, 2014

Allahabad High Court
Lalit Mohan Sharma vs Smt. Poonam Sharma on 20 August, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 680 of 2009
 

 
Appellant :- Lalit Mohan Sharma
 
Respondent :- Smt. Poonam Sharma
 
Counsel for Appellant :- Dharmendra Kumar,K.Srivastava,Kamlesh Kumar
 
Counsel for Respondent :- Ajay Kr. Singh,Vivek Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The appellant is present along with his counsel. Learned counsel for the respondent states that the due to some unavoidable reason, the respondent could not come. He requested that some other date may be fixed in the first week of September, 2014.

List on 3.9.2014.

Order Date :- 20.8.2014

OP

 

 

 
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