Commissioner Of Income Tax-Ii, ... vs M/S Uttar Pradesh Financial ...
2014 Latest Caselaw 4660 ALL

Citation : 2014 Latest Caselaw 4660 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Commissioner Of Income Tax-Ii, ... vs M/S Uttar Pradesh Financial ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 375 of 2012
 

 
Appellant :- Commissioner Of Income Tax-Ii, Kanpur
 
Respondent :- M/S Uttar Pradesh Financial Corporation
 
Counsel for Appellant :- S.C.,A.N.Mahajan
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Steps taken.

Office to proceed.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App