Commissioner Of Income ... vs M/S Surendra Kumar Rai & Co.
2014 Latest Caselaw 4655 ALL

Citation : 2014 Latest Caselaw 4655 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Commissioner Of Income ... vs M/S Surendra Kumar Rai & Co. on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 74 of 2011
 

 
Appellant :- Commissioner Of Income Tax-Ii,Agra
 
Respondent :- M/S Surendra Kumar Rai & Co.
 
Counsel for Appellant :- Shambhu Chopra/Ssc
 
Counsel for Respondent :- R.S. Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

List in the next cause list.

Learned counsel for the parties will find out as to whether any appeal has been filed by the department for the assessment year 2003-04.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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