Chhotey Lal vs Union Of India & Others
2014 Latest Caselaw 4653 ALL

Citation : 2014 Latest Caselaw 4653 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Chhotey Lal vs Union Of India & Others on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 23 of 2008
 

 
Applicant :- Chhotey Lal
 
Opposite Party :- Union Of India & Others
 
Counsel for Applicant :- Bala Krishna Narayana,Gyanendra P. Srivastava
 
Counsel for Opposite Party :- Govind Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Gyanendra P. Srivastava, learned counsel for the applicant and Sri Govind Saran, learned counsel for the respondent.

Put up tomorrow for further hearing.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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