The Track Construction Of India vs Union Of India And Others
2014 Latest Caselaw 4652 ALL

Citation : 2014 Latest Caselaw 4652 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

The Track Construction Of India vs Union Of India And Others on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 80 of 2007
 

 
Applicant :- The Track Construction Of India
 
Opposite Party :- Union Of India And Others
 
Counsel for Applicant :- Ashwani K.Misra,Vrindavan Mishra
 
Counsel for Opposite Party :- Govind Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Vrindavan Mishra, learned counsel for the applicant and Sri Govind Saran, learned counsel for the respondent.

Put up tomorrow for further hearing.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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