Rajendra Prasad Agarwal vs Income Tax Settlement ...
2014 Latest Caselaw 4651 ALL

Citation : 2014 Latest Caselaw 4651 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Rajendra Prasad Agarwal vs Income Tax Settlement ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1660 of 2010
 

 
Petitioner :- Rajendra Prasad Agarwal
 
Respondent :- Income Tax Settlement Commissioner & Others
 
Counsel for Petitioner :- S.K. Garg,Ashish Bansal
 
Counsel for Respondent :- C.S.C.,S.Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Three weeks time is allowed to the petitioner to file a rejoinder affidavit.

List thereafter.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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