M/S Darpan Advertisers Thru Sole ... vs Union Of India Thru Secy. Finance & ...
2014 Latest Caselaw 4644 ALL

Citation : 2014 Latest Caselaw 4644 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

M/S Darpan Advertisers Thru Sole ... vs Union Of India Thru Secy. Finance & ... on 20 August, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 4615 of 2003
 

 
Petitioner :- M/S Darpan Advertisers Thru Sole Prop. Anurag Bansal & 2 Ors
 
Respondent :- Union Of India Thru Secy. Finance & Anr.
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- B.B. Saxena
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Case called out. None responds for the petitioner to press this writ petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 20.8.2014

Muk

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