Lal Bahadur vs State Of U.P. Thru' Secry. And 2 ...
2014 Latest Caselaw 4638 ALL

Citation : 2014 Latest Caselaw 4638 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Lal Bahadur vs State Of U.P. Thru' Secry. And 2 ... on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 56359 of 2013
 

 
Petitioner :- Lal Bahadur
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Petitioner :- Abhijeet Mukherji
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

As jointly prayed, list peremptorily on 28th August, 2014.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

Download the LatestLaws.com Mobile App