Citation : 2014 Latest Caselaw 4632 ALL
Judgement Date : 20 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 436 of 2005 Appellant :- The Commissioner Of Income Tax & Another Respondent :- Shri Ram Niwas Prop. M/S Shambhu Dayal Ram Niwas Counsel for Appellant :- S.C.,A.N. Mahajan,B.J. Agrawal Counsel for Respondent :- P.K. Jain Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The case is passed over on the illness slip of learned counsel for the respondent.
Order Date :- 20.8.2014
pp/
(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)
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