Rajendra Singh vs State Of U.P. & Another
2014 Latest Caselaw 4630 ALL

Citation : 2014 Latest Caselaw 4630 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Rajendra Singh vs State Of U.P. & Another on 20 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 42910 of 2014
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Y.S. Bohra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh to enable the learned counsel for the petitioner to file supplementary affidavit annexing therewith the original decree passed in favour of the petitioner.

Order Date :- 20.8.2014

SKM

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