The Commissioner Of Income Tax vs M/S Swarup Vegetable Products ...
2014 Latest Caselaw 4571 ALL

Citation : 2014 Latest Caselaw 4571 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

The Commissioner Of Income Tax vs M/S Swarup Vegetable Products ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 366 of 2006
 

 
Appellant :- The Commissioner Of Income Tax
 
Respondent :- M/S Swarup Vegetable Products Industries Ltd.
 
Counsel for Appellant :- A.N. Mahajan
 
Counsel for Respondent :- P. Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of Sri Piyush Agrawal, learned counsel for the respondent.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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