Commissioner Of Income Tax, ... vs M/S Dist Co-Operative ...
2014 Latest Caselaw 4570 ALL

Citation : 2014 Latest Caselaw 4570 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Commissioner Of Income Tax, ... vs M/S Dist Co-Operative ... on 20 August, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 444 of 2005
 

 
Appellant :- Commissioner Of Income Tax, Muzaffarnagar And Anothe
 
Respondent :- M/S Dist Co-Operative Development Fed. Ltd., Muzaffarnagar
 
Counsel for Appellant :- S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the respondent are adjourned till 22.08.2014.

List thereafter.

Order Date :- 20.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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