Smt. Kanan Sharma vs Smt. Manju Sharma
2014 Latest Caselaw 4568 ALL

Citation : 2014 Latest Caselaw 4568 ALL
Judgement Date : 20 August, 2014

Allahabad High Court

Smt. Kanan Sharma vs Smt. Manju Sharma on 20 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 50 of 2011
 

 
Applicant :- Smt. Kanan Sharma
 
Opposite Party :- Smt. Manju Sharma
 
Counsel for Applicant :- Praveen Kumar,Pradeep Kumar
 
Counsel for Opposite Party :- Rahul Sripat
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri Pradeep Kumar, learned counsel for the applicant and Sri Rahul Sripat, learned counsel for the respondent.

Put up on Monday, i.e., on 25th August, 2014 for further hearing.

Order Date :- 20.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

Download the LatestLaws.com Mobile App