Shri Nehru Amarak Inter College vs Deputy Director Of ...
2014 Latest Caselaw 4548 ALL

Citation : 2014 Latest Caselaw 4548 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Shri Nehru Amarak Inter College vs Deputy Director Of ... on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 33177 of 2014
 

 
Petitioner :- Shri Nehru Amarak Inter College
 
Respondent :- Deputy Director Of Consolidation/Collector & 3 Others
 
Counsel for Petitioner :- Yogendra Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava,Devendra Pratap Singh,M.K. Jha
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 19.8.2014

SKS

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