Lokender Singh vs The D.D.C. And 13 Ors.
2014 Latest Caselaw 4547 ALL

Citation : 2014 Latest Caselaw 4547 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Lokender Singh vs The D.D.C. And 13 Ors. on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 37768 of 2014
 

 
Petitioner :- Lokender Singh
 
Respondent :- The D.D.C. And 13 Ors.
 
Counsel for Petitioner :- Ayub Khan
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh,S.N. Tripathi
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 19.8.2014

SKS

Download the LatestLaws.com Mobile App