Rama Shankar Singh vs State Of U.P. And 6 Ors.
2014 Latest Caselaw 4546 ALL

Citation : 2014 Latest Caselaw 4546 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Rama Shankar Singh vs State Of U.P. And 6 Ors. on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 41037 of 2014
 

 
Petitioner :- Rama Shankar Singh
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- D.S.P. Singh,Mrs. Sushma Devi
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 19.8.2014

SKS

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