Citation : 2014 Latest Caselaw 4545 ALL
Judgement Date : 19 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 42541 of 2014 Petitioner :- Atul Khanna & Another Respondent :- Sri Girvardas Gujrati Counsel for Petitioner :- Smt. Rama Goel Bansal Hon'ble Abhinava Upadhya,J.
As prayed, put up on Thursday, i.e., 21.8.2014 as fresh.
Order Date :- 19.8.2014
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