Virendra Singh vs Smt. Angoori Devi @ Banso
2014 Latest Caselaw 4536 ALL

Citation : 2014 Latest Caselaw 4536 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Virendra Singh vs Smt. Angoori Devi @ Banso on 19 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 42645 of 2014
 

 
Petitioner :- Virendra Singh
 
Respondent :- Smt. Angoori Devi @ Banso
 
Counsel for Petitioner :- Digvijay Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., on 21.8.2014 as fresh.

Order Date :- 19.8.2014

SKM

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