Abhairaj And Others vs Dy. Director Of Consolidation ...
2014 Latest Caselaw 4535 ALL

Citation : 2014 Latest Caselaw 4535 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Abhairaj And Others vs Dy. Director Of Consolidation ... on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 32099 of 2012
 

 
Petitioner :- Abhairaj And Others
 
Respondent :- Dy. Director Of Consolidation Alld. And Others
 
Counsel for Petitioner :- Ashish Kumar Srivastava,Ashok Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ram Surat Patel,Vishal Khandelwal
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard counsel for the parties. Arguments are complete.

Put up in the additional cause list on 22.8.2014. On which date, both the parties shall appear in the court so that possibility of compromise between the parties be explored.

Order Date :- 19.8.2014

SKS

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