Smt. Ruby Sharma vs Vikas Kumar Sharma
2014 Latest Caselaw 4534 ALL

Citation : 2014 Latest Caselaw 4534 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Smt. Ruby Sharma vs Vikas Kumar Sharma on 19 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 105 of 2011
 

 
Appellant :- Smt. Ruby Sharma
 
Respondent :- Vikas Kumar Sharma
 
Counsel for Appellant :- Rajesh Gupta
 
Counsel for Respondent :- K.M. Singh,K.N. Singh,Sunil Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Sri Vikas Kumar Sharma appears in person along with his counsel. Learned counsel for the appellant stated that due to unavoidable reason, the appellant could not come. He requested that some other date may be fixed.

List on 15.9.2014. On that day, both the parties shall appear in person.

Order Date :- 19.8.2014

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