Citation : 2014 Latest Caselaw 4529 ALL
Judgement Date : 19 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 386 of 2014 Appellant :- Smt. Gita Respondent :- Ravikant Counsel for Appellant :- P.N. Srivastava,Suresh Srivastava Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
Both the parties are present along with their Advocates. They requested that some time may be allowed to settle their dispute amicably.
List on 9.9.2014. On that day, both the parties shall appear in person.
Order Date :- 19.8.2014
OP
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